Allahabad High Court
Vikash Kumar Pal vs State Of U.P. And Others on 17 August, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 33442 of 2011 Petitioner :- Vikash Kumar Pal Respondent :- State Of U.P. And Others Petitioner Counsel :- V. Jaiswal Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Supplementary affidavit filed today is accepted and taken on record.
Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter.
Order Date :- 17.8.2011 SRY