Allahabad High Court
Pradeep Kumar Tiwari vs State Of U.P. And Others on 17 August, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL U/S 372 CR.P.C. No. - 4159 of 2011 Petitioner :- Pradeep Kumar Tiwari Respondent :- State Of U.P. And Others Petitioner Counsel :- Ajatshatru Pandey Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
The lower court's record has not been received so far. Issue reminder for transmission of the same through special messenger.
Put up on 1st September 2011 as fresh.
Order Date :- 17.8.2011 shailesh