Allahabad High Court
Smt. Vimlesh Kumari vs Rajnikant on 17 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 118 of 1998 Petitioner :- Smt. Vimlesh Kumari Respondent :- Rajnikant Petitioner Counsel :- Rajiv Gupta Respondent Counsel :- Manu Saxena,Ajit Kumar Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
S/Sri Ajit Kumar and Manu Saxena, Advocates, have sent illness slip.
The case along with conected matters, is passed over for the day.
Order Date :- 17.8.2011 NS