Allahabad High Court
Smt. Pushpa Verma vs Sri Preddep Kumar Verma on 17 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 101 of 1998 Petitioner :- Smt. Pushpa Verma Respondent :- Sri Preddep Kumar Verma Petitioner Counsel :- A.D. Prabhakar Respondent Counsel :- Pk Jain Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
On prayer made by Sri Ashok Kumar Tripathi, Advocate, holding brief for Sri A.D. Prabhakar, learned counsel for the appellant, the case is directed to be listed in the next cause list.
Order Date :- 17.8.2011 NS