Allahabad High Court
Raj Narayan Maurya vs State Of U.P. And Others on 17 August, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 30225 of 2011 Petitioner :- Raj Narayan Maurya Respondent :- State Of U.P. And Others Petitioner Counsel :- Miss Bushra Maryam Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
List after three weeks. Meanwhile, the parties may exchange their affidavits.
Till the next date of listing, the interim order shall continue.
Order Date :- 17.8.2011 OP