Allahabad High Court
Jamil And Others vs State Of U.P. on 16 August, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4423 of 2011 Petitioner :- Jamil And Others Respondent :- State Of U.P. Petitioner Counsel :- Samir Garg Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within one week thereafter.
List immediately after the expiry of the aforesaid period.
Order Date :- 16.8.2011 shailesh