Allahabad High Court
Nihal Singh vs State Of U.P. on 16 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20832 of 2011 Petitioner :- Nihal Singh Respondent :- State Of U.P. Petitioner Counsel :- S.R. Yadav Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up this case as fresh on 19.8.2011.
Order Date :- 16.8.2011 Gss