Allahabad High Court
Radhey Shyam And Others vs State Of U.P. on 16 August, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4128 of 2011 Petitioner :- Radhey Shyam And Others Respondent :- State Of U.P. Petitioner Counsel :- Dhirendra Kumar Srivastav Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
Lower court's record has not been received.
Office is directed to procure the same through special messenger and put up on 25.08.2011 as fresh.
Order Date :- 16.8.2011 shailesh