Allahabad High Court
The C/M Bhola Singh Savitri Devi ... vs The State Of U.P. And Others on 16 August, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 46178 of 2011 Petitioner :- The C/M Bhola Singh Savitri Devi Uchchatar Madhyamik & Anr. Respondent :- The State Of U.P. And Others Petitioner Counsel :- Radha Kant Ojha,Neeraj Agrawal Respondent Counsel :- C.S.C.,R.K. Srivastava Hon'ble V.K. Shukla,J.
Learned standing counsel has accepted notice on behalf of respondent Nos. 1, 2 and 3. Sri A.K. Gupta, Advocate, has entered appearance on behalf of respondent No.4.
Each one of the respondents is granted four weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter along with record of writ petition No.69819 of 2009, showing the names of respective counsel along with cause title.
Order Date :- 16.8.2011 SRY