Allahabad High Court
Smt. Neetu Zindal vs State Of U.P. And Others on 16 August, 2011
Bench: Amar Saran, Shyam Shankar Tiwari
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- CRIMINAL MISC. WRIT PETITION No. - 14467 of 2011 Petitioner :- Smt. Neetu Zindal Respondent :- State Of U.P. And Others Petitioner Counsel :- Dheeraj Singh Bohra Respondent Counsel :- Govt. Advocate Hon'ble Amar Saran,J.
Hon'ble Shyam Shankar Tiwari,J.
Case called out. None appeared for the petitioner. The case is passed over.
Order Date :- 16.8.2011 RU