Allahabad High Court
Babloo vs State Of U.P. on 16 August, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4779 of 2011 Petitioner :- Babloo Respondent :- State Of U.P. Petitioner Counsel :- Anjani Kumar Dubey Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
The lower court's record has not been received.
List after three weeks. In the meantime, the same may be procured.
Order Date :- 16.8.2011 shailesh