Allahabad High Court
Man Singh vs State Of U.P. on 16 August, 2011
Bench: Shashi Kant Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19077 of 2011 Petitioner :- Man Singh Respondent :- State Of U.P. Petitioner Counsel :- S.K. Upadhyay,V.K. Upadhyay Respondent Counsel :- Govt.Advocate Hon'ble Shashi Kant Gupta,J.
List has been revised. None appears on behalf of the applicant to press this bail application.
Let it be listed in ordinary course.
Order Date :- 16.8.2011 MLK