Allahabad High Court
C/M Sagar Sanskrit Kanya ... vs State Of U.P. And Others on 12 August, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 34027 of 2011 Petitioner :- C/M Sagar Sanskrit Kanya Mahavidyalaya And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- S.D. Shukla Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Six weeks' further time is accorded for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.
List thereafter.
Order Date :- 12.8.2011 SRY