Pravendra @ Munan vs State Of U.P.

Citation : 2011 Latest Caselaw 3758 ALL
Judgement Date : 12 August, 2011

Allahabad High Court
Pravendra @ Munan vs State Of U.P. on 12 August, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20757 of 2011
 

 
Petitioner :- Pravendra @ Munan
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- B.B. Dubey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned  AGA prays for and is granted three weeks time file counter affidavit.

Rejoinder affidavit, if any, may be filed within a week thereafter.

List in the week commencing 12.9.2011.

Order Date :- 12.8.2011 Gss