Allahabad High Court
Sadhan Sahkari Samiti Tihut ... vs State Of U.P.Through Secy. Deptt. ... on 12 August, 2011
Bench: Ritu Raj Awasthi
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 5 Case :- MISC. SINGLE No. - 461 of 2008 Petitioner :- Sadhan Sahkari Samiti Tihut Through Its Secy. Respondent :- State Of U.P.Through Secy. Deptt. Of Food And Civil Supplies Petitioner Counsel :- Prabhu Ranjan Tripathi Respondent Counsel :- C.S.C.,Haushila Prasad,Sunder Lal Hon'ble Ritu Raj Awasthi,J.
It is informed by the parties' counsel that the affidavits have been exchanged and the matter is ripe for final hearing.
List this matter in the next cause list for admission/hearing in the hearing list.
Order Date :- 12.8.2011 Manish/