Allahabad High Court
Ajai Shukla {State} vs The Chief Horticulturist ... on 12 August, 2011
Bench: Ritu Raj Awasthi
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
?Court No. - 5
Case :- SERVICE SINGLE No. - 4042 of 1991
Petitioner :- Ajai Shukla {State}
Respondent :- The Chief Horticulturist Horticulture Alld. And Others
Petitioner Counsel :- Jitendra Prakash
Respondent Counsel :- C S C
Hon'ble Ritu Raj Awasthi,J.
Learned Standing Counsel prays for and is allowed two weeks' time to file objection, if any, on the application for condonation of delay and recall of order dated 14.3.2011.
List thereafter.
Order Date :- 12.8.2011 Manish/