Lalla Gupta vs State Of U.P.

Citation : 2011 Latest Caselaw 3745 ALL
Judgement Date : 12 August, 2011

Allahabad High Court
Lalla Gupta vs State Of U.P. on 12 August, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20733 of 2011
 

 
Petitioner :- Lalla Gupta
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Abhishek Singh,Ajeet Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed put up on 17.8.2011 as fresh.

Order Date :- 12.8.2011 Gss