Allahabad High Court
Sonu vs State Of U.P. on 12 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20734 of 2011 Petitioner :- Sonu Respondent :- State Of U.P. Petitioner Counsel :- Sunil Vashisth Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up on 17.8.2011 as fresh.
Order Date :- 12.8.2011 Gss