Allahabad High Court
Ram Narain Pandey vs State Of U.P. on 11 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20710 of 2011 Petitioner :- Ram Narain Pandey Respondent :- State Of U.P. Petitioner Counsel :- A.C. Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
This is second bail application.
List along with the record of the first bail application.
Order Date :- 11.8.2011 Gss