Km. Zakera Bano D/O Shakeel Ahmad vs State Of U.P. Thru. Secr. (Higher ...

Citation : 2011 Latest Caselaw 3724 ALL
Judgement Date : 11 August, 2011

Allahabad High Court
Km. Zakera Bano D/O Shakeel Ahmad vs State Of U.P. Thru. Secr. (Higher ... on 11 August, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 24671 of 2010
 

 
Petitioner :- Km. Zakera Bano D/O Shakeel Ahmad
 
Respondent :- State Of U.P. Thru. Secr. (Higher Education) & Ors.
 
Petitioner Counsel :- Narendra Kumar,O.P. Pandey
 
Respondent Counsel :- C.S.C.,Ajay Kumar Sharma,Gautam Baghel
 

 
Hon'ble V.K. Shukla,J.

Counter affidavit filed today is accepted and taken on record.

List in the next cause list. Rejoinder affidavit, if any, may be filed by the date fixed.

Order Date :- 11.8.2011 SRY