Allahabad High Court
Virendra Singh vs State Of U.P. And Others on 10 August, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 44458 of 2011 Petitioner :- Virendra Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- A.B. Singh,Manish Singh Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List in the week commencing 19.9.2011.
Order Date :- 10.8.2011 OP