Allahabad High Court
Rinku vs State Of U.P. on 10 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20592 of 2011 Petitioner :- Rinku Respondent :- State Of U.P. Petitioner Counsel :- Sunil Kumar Yadav Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up this case as fresh on 17.8.2011.
Order Date :- 10.8.2011 Gss