Sanjai Kumar Gupta vs M/S Bhagya Luxmi Careers, And ...

Citation : 2011 Latest Caselaw 3670 ALL
Judgement Date : 9 August, 2011

Allahabad High Court
Sanjai Kumar Gupta vs M/S Bhagya Luxmi Careers, And ... on 9 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 198 of 2008
 

 
Petitioner :- Sanjai Kumar Gupta
 
Respondent :- M/S Bhagya Luxmi Careers, And Another
 
Petitioner Counsel :- Dr.S.B.Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Admit.

Issue notice.

Order Date :- 9.8.2011 NS