Allahabad High Court
Sanjai Kumar Gupta vs M/S Bhagya Luxmi Careers, And ... on 9 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 198 of 2008 Petitioner :- Sanjai Kumar Gupta Respondent :- M/S Bhagya Luxmi Careers, And Another Petitioner Counsel :- Dr.S.B.Singh Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Admit.
Issue notice.
Order Date :- 9.8.2011 NS