Allahabad High Court
Ashutosh Pandey vs State Of U.P. And Others on 9 August, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 20212 of 2011 Petitioner :- Ashutosh Pandey Respondent :- State Of U.P. And Others Petitioner Counsel :- Ramanuj Pandey Respondent Counsel :- C.S.C.,Ajit Kumar Singh Hon'ble V.K. Shukla,J.
Learned counsel for the petitioner is permitted to make correction in the description of opposite party No.2. Said incorporation be carried out forthwith.
One month's further time is accorded to respondents for filing counter affidavit.
List after one month.
Order Date :- 9.8.2011 SRY