Allahabad High Court
Santosh vs State Of U.P. on 9 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20618 of 2011 Petitioner :- Santosh Respondent :- State Of U.P. Petitioner Counsel :- Vinod Kumar Sahu Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
This is second bail application.
Put up this case along with the record of first bail appliation before appropriate court.
Order Date :- 9.8.2011 Gss