Allahabad High Court
Arti Mishra vs State Of U.P. And Others on 9 August, 2011
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 19803 of 2011 Petitioner :- Arti Mishra Respondent :- State Of U.P. And Others Petitioner Counsel :- Kshetresh Chandra Shukla Respondent Counsel :- C.S.C.,Neeraj Tiwari,S.K.Pandey,Saumitra Singh,Shailendra Kumar Pandey Hon'ble V.K. Shukla,J.
Seventy two hours and no more time is accorded to Sri S.K. Pandey, Advocate for filing counter affidavit. Rejoinder affidavit may be filed within next three days.
List this case in the next cause list.
Order Date :- 9.8.2011 SRY