Allahabad High Court
Master Keshav vs Jameel Ahmad And Another on 9 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 3652 of 2009 Petitioner :- Master Keshav Respondent :- Jameel Ahmad And Another Petitioner Counsel :- Sharad Kr. Srivastava,Saurabh Srivastava Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Admit.
Issue notice.
Order Date :- 9.8.2011 NS