Allahabad High Court
Sandeep Kumar vs Suman Devi on 9 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 375 of 2009 Petitioner :- Sandeep Kumar Respondent :- Suman Devi Petitioner Counsel :- Akhtar Ali Respondent Counsel :- Ashok Kumar Sharma Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Sri Akhtar Ali, learned counsel for the appellant, has sent illness slip today. Sri Ashok Kumar Sharma, learned counsel for the claimant-respondent nos. 1 to 4, submits that the matter is an urgent one and it may be directed to be listed peremptorily.
In view of the above, the case is adjourned today. List peremptorily on 24th August, 2011.
Order Date :- 9.8.2011 NS