Prabhawati Devi vs State Of U.P.

Citation : 2011 Latest Caselaw 3648 ALL
Judgement Date : 9 August, 2011

Allahabad High Court
Prabhawati Devi vs State Of U.P. on 9 August, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20634 of 2011
 

 
Petitioner :- Prabhawati Devi
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.C. Pandey,Rahul Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Seema Mishra on behalf of complainant is taken on record.

As prayed put up this case on 16.8.2011 as fresh.

Order Date :- 9.8.2011 Gss