Allahabad High Court
Prabhawati Devi vs State Of U.P. on 9 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20634 of 2011 Petitioner :- Prabhawati Devi Respondent :- State Of U.P. Petitioner Counsel :- R.C. Pandey,Rahul Mishra Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Parcha filed by Seema Mishra on behalf of complainant is taken on record.
As prayed put up this case on 16.8.2011 as fresh.
Order Date :- 9.8.2011 Gss