Allahabad High Court
Sonu Kana vs State Of U.P. on 9 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20607 of 2011 Petitioner :- Sonu Kana Respondent :- State Of U.P. Petitioner Counsel :- Mohammad Atik Ahmad Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit. List in the week commencing 5.9.2011.
Order Date :- 9.8.2011 Gss