Allahabad High Court
Constable Jitendra Bahadur Singh ... vs State Of U.P. And Others on 9 August, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 44607 of 2011 Petitioner :- Constable Jitendra Bahadur Singh And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Mahendra Prasad Mishra Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 9.8.2011 OP