Allahabad High Court
Sonu And Others vs State Of U.P. on 9 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20641 of 2011 Petitioner :- Sonu And Others Respondent :- State Of U.P. Petitioner Counsel :- Sandeep Kumar Mishra Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up this case as fresh on 16.8.2011.
Order Date :- 9.8.2011 Gss