State Of U.P. vs Ram Prasad Saxena

Citation : 2011 Latest Caselaw 3637 ALL
Judgement Date : 8 August, 2011

Allahabad High Court
State Of U.P. vs Ram Prasad Saxena on 8 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 566 of 1996
 

 
Petitioner :- State Of U.P.
 
Respondent :- Ram Prasad Saxena
 
Petitioner Counsel :- S.M.A.Kazmi,S.C.
 
Respondent Counsel :- S.M.Dayal
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

    On prayer made by the learned Standing Counsel appearing for the appellant, the case is directed to be listed after three weeks, so as to enable him to do the needful as mentioned in the order dated 21.4.2011 read with order dated 18.7.2011.

Order Date :- 8.8.2011 NS