Allahabad High Court
Man Singh vs State Of U.P. And Others on 8 August, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 44115 of 2011 Petitioner :- Man Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- V.P. Shukla Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel may seek instruction in the matter.
Put up on 10.8.2011 as fresh.
Order Date :- 8.8.2011 OP