Krishi Utpadan Mandi ... vs Ratan Prakash Mangal& Others

Citation : 2011 Latest Caselaw 3635 ALL
Judgement Date : 8 August, 2011

Allahabad High Court
Krishi Utpadan Mandi ... vs Ratan Prakash Mangal& Others on 8 August, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 348 of 1995
 

 
Petitioner :- Krishi Utpadan Mandi Samiti,Muzaffarnagar
 
Respondent :- Ratan Prakash Mangal& Others
 
Petitioner Counsel :- B.D.Mandhyan,Satish Mandhyan
 
Respondent Counsel :- R.C. Gupta,J.P.S. Chauhan
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

    On prayer made by Sri B.D.Mandhyan, learned Senior Counsel appearing for the appellant, the case is directed to be listed in the next cause list.

Order Date :- 8.8.2011 NS