Allahabad High Court
Randheer Singh vs State Of U.P. on 8 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20493 of 2011 Petitioner :- Randheer Singh Respondent :- State Of U.P. Petitioner Counsel :- Nasiruzzaman Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Put up this case as fresh on 11.8.2011 along with the record of Cr. Misc. Bail Application No. 14850 of 2011 showing the name of learned counsel for the parties.
Order Date :- 8.8.2011 Gss