Allahabad High Court
Prem Pal vs State Of U.P. on 8 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20478 of 2011 Petitioner :- Prem Pal Respondent :- State Of U.P. Petitioner Counsel :- M.P. Singh Gaur Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up this case as fresh on 12.8.2011. In the meantime supplementary affidavit may be filed.
Order Date :- 8.8.2011 Gss