Allahabad High Court
Braj Kumar vs State Of U.P. And Others on 8 August, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 44301 of 2011 Petitioner :- Braj Kumar Respondent :- State Of U.P. And Others Petitioner Counsel :- A.K.Srivastava Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted two weeks time to file counter affidavit. Rejoinder affidavit may be filed within one week thereafter.
List in the week commencing 5.9.2011.
Order Date :- 8.8.2011 OP