Allahabad High Court
Bhura And Another vs State Of U.P. on 5 August, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9801 of 2011 Petitioner :- Bhura And Another Respondent :- State Of U.P. Petitioner Counsel :- Sanjai Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
Supplementary affidavit filed on behalf of the applicants is taken on record.
As requested, put up on 11.08.2011 as fresh.
Order Date :- 5.8.2011 shailesh