Allahabad High Court
Bachu And Others vs State Of U.P. And Others on 5 August, 2011
Bench: Arun Tandon, Yogesh Chandra Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL MISC. WRIT PETITION No. - 12333 of 2011 Petitioner :- Bachu And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Sanjay Srivastava Respondent Counsel :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Yogesh Chandra Gupta,J.
The cae is passed over on the illness slip of Sri Sanjay Srivastava, learned counsel for petitioners.
Order Date :- 5.8.2011 NS