Rakesh Kumar Agrahari vs State Of U.P.

Citation : 2011 Latest Caselaw 3586 ALL
Judgement Date : 5 August, 2011

Allahabad High Court
Rakesh Kumar Agrahari vs State Of U.P. on 5 August, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20224 of 2011
 

 
Petitioner :- Rakesh Kumar Agrahari
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Anil Kumar Mishra
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As prayed put up this case as fresh on 10.8.2011.

Order Date :- 5.8.2011 Gss