Allahabad High Court
Rakesh Kumar Agrahari vs State Of U.P. on 5 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20224 of 2011 Petitioner :- Rakesh Kumar Agrahari Respondent :- State Of U.P. Petitioner Counsel :- Anil Kumar Mishra Respondent Counsel :- Govt.Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up this case as fresh on 10.8.2011.
Order Date :- 5.8.2011 Gss