Allahabad High Court
Bichitra Veer Singh vs State Of U.P. & Others on 5 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20180 of 2011 Petitioner :- Bichitra Veer Singh Respondent :- State Of U.P. & Others Petitioner Counsel :- A. K. Singh Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up this case in the week commencing 16.8.2011.
By that time supplementary affidavit may be filed.
Order Date :- 5.8.2011 Gss