Bichitra Veer Singh vs State Of U.P. & Others

Citation : 2011 Latest Caselaw 3571 ALL
Judgement Date : 5 August, 2011

Allahabad High Court
Bichitra Veer Singh vs State Of U.P. & Others on 5 August, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20180 of 2011
 

 
Petitioner :- Bichitra Veer Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- A. K. Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As  prayed put up this case in the week commencing 16.8.2011.

By that time supplementary affidavit may be filed.

Order Date :- 5.8.2011 Gss