Allahabad High Court
Vijay Shankar Shukla vs State Of U.P. on 5 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20215 of 2011 Petitioner :- Vijay Shankar Shukla Respondent :- State Of U.P. Petitioner Counsel :- Sunil Kumar Dubey,I.K. Chaturvedi Respondent Counsel :- Govt.Advocate Hon'ble Arvind Kumar Tripathi,J.
As prayed put up this case as fresh on 11.8.2011.
Order Date :- 5.8.2011 Gss