Allahabad High Court
Vinod Kumar Singh vs State Of U.P. on 4 August, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12111 of 2011 Petitioner :- Vinod Kumar Singh Respondent :- State Of U.P. Petitioner Counsel :- Sudhakar Pandey Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
Counter affidavit filed on behalf of the State is taken on record.
Put up on 08.08.2011 as fresh. In the meantime rejoinder affidavit may be filed by the learned counsel for the applicant.
Order Date :- 4.8.2011 shailesh