Allahabad High Court
Raj Kumar vs State Of U.P. & Another on 4 August, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL U/S 372 CR.P.C. No. - 4534 of 2011 Petitioner :- Raj Kumar Respondent :- State Of U.P. & Another Petitioner Counsel :- Vikas Sharma,Garun Pal Singh Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
Perusal of lower court's record seems to be necessary.
Summon the lower court's record and list in the second week of September 2011.
Order Date :- 4.8.2011 shailesh