Allahabad High Court
Ankur Agrawal And Others vs State Of U.P. on 4 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20173 of 2011 Petitioner :- Ankur Agrawal And Others Respondent :- State Of U.P. Petitioner Counsel :- Sheshadri Trivedi,Satish Trivedi Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
On the request made by learned counsel for the applicants, put up this case as fresh on 9.8.2011.
Order Date :- 4.8.2011 Gss