Allahabad High Court
Vijay Singh (Ex.Constable 1030 ... vs State Of U.P. And Another on 3 August, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 38204 of 2011 Petitioner :- Vijay Singh (Ex.Constable 1030 C.P.) Respondent :- State Of U.P. And Another Petitioner Counsel :- Satya Prakash Pandey Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel states that he has not received the report of Screening Committee.
On his request, put up on 9.8.2011 as fresh.
Order Date :- 3.8.2011 OP