Allahabad High Court
Abbas vs State Of U.P. on 3 August, 2011
Bench: Arvind Kumar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19623 of 2011 Petitioner :- Abbas Respondent :- State Of U.P. Petitioner Counsel :- Pankaj Sharma Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
This is third bail application.
List along with the record of first and second bail application before appropriate court.
Order Date :- 3.8.2011 Gss