Allahabad High Court
Anil Kumar vs State Of U.P. on 3 August, 2011
Bench: Shri Kant Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11576 of 2011 Petitioner :- Anil Kumar Respondent :- State Of U.P. Petitioner Counsel :- Satish Chandra Pandey Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
List revised. None is present to press this bail application.
List in the next cause list.
Order Date :- 3.8.2011 shailesh