Allahabad High Court
Smt. Sarveshwari vs State Of U.P. And Others on 3 August, 2011
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 43048 of 2011 Petitioner :- Smt. Sarveshwari Respondent :- State Of U.P. And Others Petitioner Counsel :- Gayanendra Kumar Singh Respondent Counsel :- C.S.C.,D.D.Chauhan Hon'ble Rajes Kumar,J.
Put up on Tuesday i.e. on 9.8.2011 as fresh. Meanwhile, learned Standing Counsel may seek instruction in the matter.
Order Date :- 3.8.2011 OP